Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 262] [Section 31] [Entire Act] Union of India - Subsection Section 31(i) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 (i)any security interest created in agricultural land;
