Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

Hon'Ble High Court Of Judicature At ... vs Diwakar Singh on 2 April, 2010

Bench: Sheo Kumar Singh, Shishir Kumar, Alok Kumar Singh

Court No. - 36

Case :- SPECIAL APPEAL No. - 387 of 2010

Petitioner :- Hon'Ble High Court Of Judicature At Alld. Thru R.G. & Anr.
Respondent :- Diwakar Singh
Petitioner Counsel :- Neeraj Upadhyay
Respondent Counsel :- Yashwant Singh

Hon'ble Sheo Kumar Singh,J.

Hon'ble Shishir Kumar,J.

Hon'ble Alok Kumar Singh,J.

Heard Sri S.P. Gupta, learned senior advocate, Sri K.R.Sirohi, learned senior advocate assisted by Sri Upadhyay, learned advocate who appeared to press for grant of interim stay of the orders passed by learned Single Judge and Sri Yashwant Singh learned advocate who appeared for the petitioners- respondents.

List this matter on 09.04.2010 for orders on the stay application.

Order Date :- 2.4.2010 Shahid