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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(e) in The Small Industries Development Bank Of India Act, 1989

(e)"Director" means a Director nominated under sub-section (1) of section 6 and includes the [Chairman and Managing Director and whole-time Director] [ Substituted by Act 7 of 2000, Section 2, for " Managing Director" (w.e.f. 27.3.2000).];