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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Ajmer Development Authority Act, 2013

(1)As soon as may be after the Authority is established under subsection (1) of section 3, the State Government shall, by order, constitute a Functional Board to be called as the "Ajmer Traffic Control Board" under the Authority.