Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 19 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

19. Information at the site of construction.

- The owner shall, during construction, affix the following in a conspicuous place on or near the construction site, in respect of which the permission was issued namely :
(a)a copy of the building permission; and
(b)a copy of the approved plans with all specifications.