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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962

(b)in case of an application for approval of a regimental farm :-
(i)the name of the owner of the lands in the farm;
(ii)the name of the person managing the farm; and
(iii)how the produce from the farm is utilised.