Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 26 in The West Bengal Vaccination Act, 1973 26. Penalty for contravention of section 17. - Whoever contravenes the provisions of section 17 shall be punishable with fine which may extend to fifty rupees.
