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State of Uttarakhand - Section

Section 12 in Uttarakhand Annual Transfer for Public Servants Act, 2017

12. To prepare a list of eligible employee for compulsory transfer from remote areas to accessible area and inviting options.

- A list of employees eligible for compulsory transfer from remote area to accessible area shall be prepared. By publishing/circulating vacancies available and anticipated in accessible areas, option shall be invited from the eligible employees for maximum 10 desired places. It shall be compulsory for the employees to give his option in preferential order. Vacancies and list of employees eligible for transfer shall also be displayed in the website of Uttarakhand.