Section 1(1) in Madurai-Kamaraj University Act, 1965
(1)This Act may be called the [Madurai-Kamaraj University Act,] [This expression was substituted for the expression 'the Madurai University Act' by section 2 of the Madurai University (Amendment and Special Provisions) Act, 1978 (Tamil Nadu Act No. 38 of1978) which was deemed to have come into force on the 22nd July 1978.] 1965.
