Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 506(2)] [Section 506] [Entire Act] State of West Bengal - Subsection Section 506(2)(a) in The Calcutta Municipal Corporation Act, 1980 (a)whether such building shall be served by the service system or by the flush system or partly by the one and partly by the order;