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State of Rajasthan - Section

Section 21 in The Rajasthan Boiler Operation Engineers' Rules, 1967

21. Examination.

- Examination of persons desirous of obtaining certificates of proficiency as Engineers, to be incharge of boilers with steam pipes, shall be held in Jaipur, by the Board of Examiners appointed, under these rules at the time and place notified by the Secretary of the Board, in the 'Official Gazette'.