Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Bihar - Section Section 15 in Bihar Land Mutation Act, 2011 15. Liability for delay in disposal. - The onus for the delay in the disposal of mutation cases shall lie with the official concerned responsible for such delay.
