Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tripura - Subsection

Section 9(1)(b) in Tripura Value Added Tax Rules, 2005

(b)An officer of the Finance Department not below the rank of Secretary to the Government of Tripura.