Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 1] Karnataka High Court Shankarappa Khyabagond S/O Keshwaraya vs State Of Karnataka on 25 September, 2008 Bench: K L Manjunath, Huluvadi G.Ramesh ...~\\\.$ _ W\\\..'\ m§ MM\\\\\\\\\\\vv.\.Etkii... ,