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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Technical Committee Review Meeting may be called by giving not less than clear twenty-one days' notice either in writing or through electronic mode in such manner as prescribed in these rules:Provided that such meeting may be called after giving a shorter notice period, hot less than clear seven days' notice, if Chairperson of the committee deems necessary to hold such meeting.