Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Merchant Shipping (Pilot Ladder) Rules, 1967

(2)Pilot ladder and other appliances shall be used whenever a pilot, harbour-master or assistant harbour-master embarks or disembarks from a ship.