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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxii) in The Haryana New Mandi Townships Building Rules, 1967

(xxii)"mezzanine floor" means a gallery, balcony or loft or an interfloor, not so constructed as to be capable of use for living or sleeping, erected between the floor and the ceiling of any storey not less than five meters (19.404 feet) in height;