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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(f) in The M.P. State Aid to Industries Act, 1958

(f)the acquisition of shares in a limited joint-stock company cither by the payment of money or in consideration of the grant of any facility specified in clause (e) according as the State Government may deem fit;