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[Cites 0, Cited by 0] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(10) in Finance Act, 2013

(10)"tax benefit" includes,-
(a)a reduction or avoidance or deferral of tax or other amount payable under this Act; or
(b)an increase in a refund of tax or other amount under this Act; or
(c)a reduction or avoidance or deferral of tax or other amount that would be payable under this Act, as a result of a tax treaty ; or
(d)an increase in a refund of tax or other amount under this Act as a result of a tax treaty; or
(e)a reduction in total income; or
(f)an increase in loss,
in the relevant previous year or any other previous year;