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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Uttarakhand - Subsection

Section 21(1)(d) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(d)ensure that all buildings and other structures in the local area comply with the specifications laid down in this behalf by the department of Government and the Authority;