Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

State of Goa - Subsection

Section 15A(1)(o) in The Goa Public Health Rules, 1987

(o)keeping stove and hygienic accessories, equipments, in the treatment rooms for massage parlour;