Section 14(5)(a) in Daman and Diu Value Added Tax Regulation, 2005

[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

(a)a person was registered as a dealer under the Daman and Diu Sales Tax Act, 1964 (4 of 1964), as it stood before its repeal by section 106;

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