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State of Uttar Pradesh - Section

Section 1111 in Rules under the United Provinces Excise Act, 1910

1111. Specific gravity and changes in the bulk of the must to be recorded.

- Every morning, subsequent to the pitching of the must the vintner himself or his authorised agent shall record its specific gravity and the changes in bulk in the register under his own signature, till the liquor referred to in Rule 17 is ready for casking or racking, after straining off the lees.