Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Gujarat - Subsection Section 16(3) in Gujarat District Mineral Foundation Rules, 2016 (3)Each Annual Plan would take into account local needs and priorities of the Affected Areas and also any directions issued by the State Level Co-ordination Committee.
