Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 344] [Entire Act] State of Karnataka - Subsection Section 344(c) in Karnataka Municipal Corporations Act, 1976 (c)feed or permit of be fed on filth any animal, which is kept for dairy purposes or may be used for food.
