Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(2) in Assam State Higher Education Council Act, 2017

(2)The State Project Directorate shall:-
(i)oversee project implementation at the State level;
(ii)maintain statistical data ad Management Information System (MIS) report; and
(iii)engage Project Auditors as required.