Calcutta High Court (Appellete Side)
M/S. Arjun Das Construction Company (P) ... vs The Union Of India And Others on 11 March, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Serial No. 26 March 11, 2014.
s.d. W.P. 14419(W) of 2004 M/s. Arjun Das Construction Company (P) Ltd.
-versus-
The Union of India and others.
Since the petitioner is not represented and no effective steps have been taken for prosecuting the petition for more than nine years, WP No. 14419(W) of 2004 is dismissed for default.
Interim order, if any, stands vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.)