Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 326(4)] [Section 326] [Entire Act]

State of Jharkhand - Subsection

Section 326(4)(d) in Bihar Education Code, 1961

(d)Exemption from the Examination may be granted by the Director in exceptional cases recommended by the District Education Officer and the Board of Secondary Education.