Bombay High Court
Shree Sai Reality Through Partner And ... vs State Of Maharashtra And Ors on 15 July, 2019
Equivalent citations: AIRONLINE 2019 BOM 1720
Bench: S.C. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7485 OF 2019
Shree Sai Reality Through Partner And Ors. ....Petitioner
V/S
State Of Maharashtra And Ors. ....Respondent
Shri P.K.Dhakephalkar Sr. Counsel a/w Abhijit Purushottam Kulkarni For Petitioner Mr Rohit Sakhdeo for R. 2.
Shri Mihir Desai Sr. Counsel i/b Adv. P. R. Yadav Resp No. 7 And 9 Ms Rupali Nikam For Respondent no. 10 CORAM : S.C. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 15th July, 2019 P.C. :
For the reasons to be recorded separately, petition is hereby dismissed.
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