Gujarat High Court
Nirav Yashwantbhai Modi vs State Of Gujarat on 16 March, 2026
NEUTRAL CITATION
R/SCR.A/16869/2023 ORDER DATED: 16/03/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (DOMESTIC VIOLANCE ) NO.
16869 of 2023
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NIRAV YASHWANTBHAI MODI & ORS.
Versus
STATE OF GUJARAT & ANR.
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Appearance:
MR.AAKASH K MODH(9791) for the Applicant(s) No. 1,2,3
NOTICE SERVED for the Respondent(s) No. 2
MS. ASMITA PATEL, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE M. R. MENGDEY
Date : 16/03/2026
ORAL ORDER
Learned Advocate for the Applicant seeks permission to withdraw the present Application as the matter has been settled between the parties.
Permission as prayed for is granted. The matter stands disposed of as withdrawn.
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