Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(vi) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(vi)The nomination may be in favour of one or more persons belonging to the family of the member as defined in the rules.