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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(25) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(25)"Bhumi Prabhandhak Samiti" means a Bhumi Prabandhak Samiti as defined in the United Provinces Panchayat Raj Act, 1947 (U.P. Act XXVI of 1947);