Section 14A in The Nazool Lands (Transfer) Rules, 1956
14A. Limitation for Appeal Revision.
- Save as otherwise provided in these rules,Preferred of limitation for an appeal/ revision under the foregoing rule 14 shall be run from the date of the order appealed against Land shall be as follows that is to say :-(a)when the appeal lies to the Commissioner(b)when the appeal/ revision lies to the Finance 131 Commissioner, Revenue - Ninety days]
