Madras High Court
B.Seaker vs / on 4 September, 2025
Author: Anita Sumanth
Bench: Anita Sumanth
W.P.(MD)No.24174 of 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 04.09.2025
CORAM:
THE HONOURABLE DR.JUSTICE ANITA SUMANTH
AND
THE HONOURABLE MR.JUSTICE C.KUMARAPPAN
W.P.(MD)No.24174 of 2025
and
W.M.P.(MD)Nos.18977 and 18978 of 2025
B.Seaker ... Petitioner
/Vs./
1.The District Collector,
Sivagangai District.
2.The Revenue Divisional Officer,
Sivagangai District.
3.The Tahsildar,
Kalaiyarkovil Taluk,
Sivagangai District. ... Respondents
PRAYER:- Writ Petition - filed under Article 226 of the Constitution of
India, to issue a Writ of Certiorari, to call for the records relate to the
impugned notice is Na.Ka.A6/646/2025 dated 18.07.2025 issued by the
third respondent and quash the same as it is arbitrary and illegal.
For Petitioner : Mr.R.Suriya Narayanan
For R1 to R3 : Mr.S.P.Maharajan
Special Government Pleader
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W.P.(MD)No.24174 of 2025
ORDER
(Order of the Court was made by DR.ANITA SUMANTH, J.) Mr.R.Suriya Narayanan, learned counsel for the petitioner states that the petitioner does not wish to pursue the writ petition.
Endorsement is made to that effect.
2.Recording the above, this Writ Petition is dismissed as withdrawn. Liberty is granted to the petitioner to file a statutory appeal under Section 10 of the Tamil Nadu Land Encroachment Act, 1905. If such appeal is filed within a period of two weeks from today (ie.,04.09.2025), then the appeal shall be entertained without reference to limitation but ensuring satisfaction of all other statutory compliances and dispose in accordance with law and in line with the principles of natural justice. No costs. Consequently, connected miscellaneous petitions are closed.
[A.S.M.J.,] & [C.K.J.,]
04.09.2025
NCC :Yes/No
Index :Yes/No
Internet :Yes
ta
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W.P.(MD)No.24174 of 2025
To
1.The District Collector,
Sivagangai District.
2.The Revenue Divisional Officer, Sivagangai District.
3.The Tahsildar, Kalaiyarkovil Taluk, Sivagangai District.
3/4https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/09/2025 05:48:30 pm ) W.P.(MD)No.24174 of 2025 DR.ANITA SUMANTH, J.
AND C.KUMARAPPAN, J.
ta W.P.(MD)No.24174 of 2025 04.09.2025 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/09/2025 05:48:30 pm )