Calcutta High Court
M/S. Ferro Crafts vs Eastern Railway & Ors on 4 November, 2008
Author: Indira Banerjee
Bench: Indira Banerjee
AP No. 375 of 2008
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
M/S. FERRO CRAFTS Plaintiff/Petitioner/Applicant
Versus
EASTERN RAILWAY & ORS. Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE Date : 4th November, 2008.
The Court :- Time to file affidavit-in-opposition is extended by two weeks from date subject to payment of cost of 10 Gms. to the Registrar, Original Side of this Court. Affidavit-in-reply thereto, if any, be filed within two weeks thereafter. Let the matter be listed as adjourned motion one week after the Christmas Vacation.
All parties to act on a xerox signed copy of the minutes of this order on the usual undertakings.
(INDIRA BANERJEE, J.) sksr.