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Calcutta High Court

M/S. Ferro Crafts vs Eastern Railway & Ors on 4 November, 2008

Author: Indira Banerjee

Bench: Indira Banerjee

                                 AP No. 375 of 2008

                           IN THE HIGH COURT AT CALCUTTA

                        Ordinary Original Civil Jurisdiction



    M/S. FERRO CRAFTS                          Plaintiff/Petitioner/Applicant

         Versus

    EASTERN RAILWAY & ORS.                     Defendant/Respondent

BEFORE:

The Hon'ble JUSTICE INDIRA BANERJEE Date : 4th November, 2008.
The Court :- Time to file affidavit-in-opposition is extended by two weeks from date subject to payment of cost of 10 Gms. to the Registrar, Original Side of this Court. Affidavit-in-reply thereto, if any, be filed within two weeks thereafter. Let the matter be listed as adjourned motion one week after the Christmas Vacation.
All parties to act on a xerox signed copy of the minutes of this order on the usual undertakings.
(INDIRA BANERJEE, J.) sksr.