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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of West Bengal - Subsection

Section 304(1) in West Bengal Municipal Act, 1993

(1)The word "drain" as defined in clause (16) of section 2 shall, in the case of a Municipality in the hill areas, include a Mora, or water-course of natural drainage line, and the State Government may, for the purposes of this Act, specify, by notification, the limits of any jhora, water-course, channel or natural drainage line within a municipal area in the hill areas.