Calcutta High Court (Appellete Side)
Binoy Dhali vs State Of West Bengal And Ors on 24 June, 2021
24.06.2021 Court No.1 Item No.16 to 44 AP/S. Biswas/ss WPA 10673 of 2016 Binoy Dhali Vs. State of West Bengal and Ors.
With WPA 10675 of 2017 With WPA 10707 of 2017 With WPA 10709 of 2017 With WPA 10713 of 2017 With WPA 13478 of 2017 With WPA 13479 of 2017 With WPA 13483 of 2017 With WPA 14040 of 2016 With WPA 1458 of 2019 With WPA 15270 of 2015 With WPA 16946 of 2015 With WPA 17257 of 2018 With WPA 17694 of 2017 With WPA 21168 of 2018 With WPA 21275 of 2016 With WPA 21279 of 2016 With WPA 22027 of 2017 With WPA 22086 of 2016 With WPA 24667 of 2015 With WPA 24762 of 2016 With WPA 26021 of 2018 With WPA 28771 of 2017 With WPA 30026 of 2016 With WPA 430 of 2016 With 2 WPA 10673 of 2016 WPA 506 of 2020 With WPA 6327 of 2016 With WPA 8361 of 2016 With WPA 994 of 2020 (Through Video Conference) Adjourned to July 15, 2021.
Copies of the order be placed on the files of the connected cases.
[Rajesh Bindal, C.J. (A)] [Arijit Banerjee, J.]