Section 22 in Incentives to Industries in Bihar, 1986
22.
No Department of the Government will issue any instruction or order varying/changing/modifying any of the provisions contained in this Resolution without prior consultation with the Department of Industries.Order.-Ordered that a copy of the Resolution be published in the Bihar Gazette and in reputed journals and newspapers and circulated to all departments of Government/Heads of the Department and Subordinate Offices.
