Himachal Pradesh High Court
Sant Ram vs . Hpseb Ltd. & Another on 31 October, 2022
Bench: Sabina, Sushil Kukreja
Sant Ram Vs. HPSEB Ltd. & another CWPOA No. 4349 of 2020 .
f 31.10.2022 Present: Ms. Banita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil Kumar God, Advocate, for the respondents.
Admit.
List with CWPOA No. 2662 of 2020.
( Sabina ) Judge ( Sushil Kukreja ) October 31, 2022 Judge (ravinder) ::: Downloaded on - 31/10/2022 20:33:21 :::CIS