Section 41(2)(f) in Martin Luther Christian University Act, 2005
(f)The payment of travelling and other allowances of the members of the Board of Governors, the Board of Management, Academic Council and other authorities so declared under the Statutes of the University and of the members of any Committee or Board appointed by any of the authorities of the University in pursuance of any provision of this Act or the Statutes, or the Rules made thereunder;