Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 80 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 80. Non-application of Sections 65, 68, 70 and 72 to Government college. - Nothing contained in Sections 65, 68, 70 and 72 shall apply to a college or institution owned or maintained by the Government.
