Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 318] [Entire Act] State of West Bengal - Subsection Section 318(2) in West Bengal Municipal Act, 1993 (2)The Board of Councilors may cause any .drain, which has been provided or improved under sub-section (1), to be maintained or repaired in such manner as it may consider fit.
