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[Cites 0, Cited by 0] [Section 344] [Entire Act]

Union of India - Subsection

Section 344(f) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(f)Commander to Captain. - Promotion shall be by selection from officer of outstanding merit of at least four years' seniority as commander who have held command of a large foreign going merchant vessel for not less than three years.