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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1)(b) in The Orissa Tenancy Act, 1913

(b)on the ground that there has been a fall, not due to a temporary cause, in the average local places of staple food-crops during the currency of the present rent.