Patna High Court - Orders
Bandana Choudhary vs Rajesh Choudhary on 2 November, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2624 of 2012
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Bandana Choudhary
.... .... Petitioner/s
Versus
Rajesh Choudhary
.... .... Respondent/s
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
3. 02-11-2012A fresh notice be issued to the Opposite party by ordinary course through the Court to be served on the lawyer concerned for which requisites etc. must be filed ten days after Chhath holidays failing which this application shall stand rejected without further reference to the Bench.
In the meanwhile, further proceeding of Divorce Case No. 5 of 2012 pending in the Court of Principal Judge, Family Court, Begusarai, shall remain stayed.
(Anjana Prakash, J.) S.Ali