Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 6 in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962 6. State Education Cess Fund. - [* * * * * * ] [[Section 6 deleted by Maharashtra 5 of 2008, Section 7, (w.e.f. 22.2.2008).Deleted section 6 reads as follows:
