Section 23(2)(h) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(h)manner of admission in institutions under section 13; manner of filling the management seats by the management of an institution under section 13;

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