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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Andhra Pradesh - Subsection

Section 90(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(2)Such adjustment in the opening balance sheet shall also be placed before the Council for approval and adoption before it is included in the accounts.Chapter - XXII Miscellaneous Provisions