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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(3)(iii) in The M.P. Civil Services (Leave) Rules, 1977

(iii)the Economic Affairs Department of the Government of India, Ministry of Finance agree to the release of foreign exchange involved in the grant of study leave, if such leave is out of India.