Jharkhand High Court
Claimant(S)/Appellant(S) : Laxmi Devi vs Respondent/O.P.(S) : Jay Prakash Singh ... on 12 November, 2022
BEFORE NATIONAL LOK ADALAT
DATED 12.11.2022
(Held at Jharkhand High Court, Ranchi)
[Organized by High Court Legal Services Committee under Section 19, Legal Services
Authorities Act, 1987 (Central Act)].
M.A. No.21 of 2016
Claimant(s)/Appellant(s) : Laxmi Devi
Versus
Respondent/O.P.(s) : Jay Prakash Singh & Ors.
Present :-
Name of Hon'ble Judge : Hon'ble Mr. Justice Sujit Narayan Prasad
Name of Advocate Member : Mr. Prabhat Kumar, S.C-II
ORDER
The matter has been referred to the National Lok Adalat vide order dated 19.10.2022.
Mr. Arvind Kumar Lal, learned counsel for the appellant is present. None appears for the respondents.
It appears that there is no likelihood of settlement of dispute in the Lok Adalat.
Office is directed to list this matter before the Regular Bench. ............................. ............................ Petitioner(s)/Appellant(s) Respondent(s)/O.P.(s) ...................................... ........................................ Sign. of Hon'ble Judge Sign. of Advocate Member (Seal of HCLSC)